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Bengal Presidency - Section

Section 13 in The Calcutta Police Act, 1866

13. Members of Police-force to receive certificates vesting them with powers of Police-officer

Every member of the Police-force shall receive on his enrolment a certificate (A), under the signature of the Commissioner of Police, by virtue of which he shall be vested with the powers, functions and privileges of a Police-officer.Such certificate shall cease to have effect whenever the person named in it is suspended or dismissed, or otherwise removed from employment in the force.