Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Assam - Subsection Section 4(4) in Assam Industries (Sales Tax Concessions) Act, 1986 (4)No certificate of authorisation shall be granted under sub-section (2) except in respect of such raw materials as may be prescribed.
