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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(xvii) in The Haryana New Mandi Townships Building Rules, 1967

(xvii)"habitable room" means a room constructed or adapted to be used by some person either as a living room in which a part of the days is spent or a room in which some person may pass the night and shall include a kitchen but shall not include a bathroom, water closet, or storeroom;