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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(4) in The Railway Passengers (Cancellation of Ticket and Refund of Fare) Rules, 2015

(4)If the trains, which have separate all-inclusive fare structure on point to point basis, are terminated at a nonscheduled stoppage of the train and the passenger is not willing to avail of the alternative arrangement made by the railway administration to carry the passenger to his destination station, fare for the distance travelled shall be retained based on the per kilometre fare of ticket and balance amount shall be refunded as the fare for unravelled portion of journey.