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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(2)(c) in The Andhra Pradesh Legislative Council Act, 2005

(c)the number to be filled by persons nominated by the Governor of Andhra Pradesh in accordance with the provisions of sub-caluse (e) of that clause shall be 12.