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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Himachal Pradesh - Subsection

Section 19(1)(a) in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984

(a)for persistent default in the submission of budgets, accounts, reports or returns to the Commissioner or any other officer authorised in this behalf;