Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(2) in Cyberabad (Metropolitian Area) Police Act, 2004 (2)Notwithstanding anything contained in sub-section (1), it shall be competent for the Government to appoint any police force as may be prescribed in this behalf from time to time.
