Supreme Court - Daily Orders
M/S. Rajasthan Art Emporium vs Kuwait Airways . on 24 August, 2023
Bench: A.S. Bopanna, Prashant Kumar Mishra
ITEM NO.101 COURT NO.4 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 9106/2012
M/S. RAJASTHAN ART EMPORIUM Appellant(s)
VERSUS
KUWAIT AIRWAYS & ANR. Respondent(s)
WITH
C.A. No. 9194/2012 (XVII-A)
Date : 24-08-2023 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
For Appellant(s) Mr. Vivek Sood, Sr. Adv.
Mr. Dinesh Sabharwal, Adv.
Mr. Braj K Mishra, Adv.
Ms. Aparna Jha, AOR
Ms. Himani Bhatnagar, Adv.
Mr. Abhishek Yadav, Adv.
Mr. Ruchit Mohan, Adv.
Mr. Dhrubjit Saikia, Adv.
Ms. Rasneet Kaur, Adv.
Ms. Madhurima Tatia, AOR
For Respondent(s) Mr. Vivek Sood, Sr. Adv.
Mr. Dinesh Sabharwal, Adv.
Mr. Braj K Mishra, Adv.
Ms. Aparna Jha, AOR
Ms. Himani Bhatnagar, Adv.
Mr. Abhishek Yadav, Adv.
Mr. Ruchit Mohan, Adv.
Mr. Dhrubjit Saikia, Adv.
Ms. Rasneet Kaur, Adv.
Signature Not Verified
Ms. Madhurima Tatia, AOR
Digitally signed by
Rajni Mukhi
Date: 2023.08.24
17:04:35 IST
Reason: Mr. S. C. Birla, AOR
Mr. Subrat Birla, Adv.
1
Civil Appeal No. 9106/2012, etc.
UPON hearing the counsel the Court made the following
O R D E R
Heard learned senior counsel appearing on behalf of M/s.Kuwait Airways and learned counsel appearing on behalf of M/s. Rajasthan Art Emporium at length.
Arguments concluded.
Judgment reserved.
Written Submissions be filed by the parties in three days.
(RAJNI MUKHI) (DIPTI KHURANA) COURT MASTER (SH) ASSISTANT REGISTRAR 2