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State of Odisha - Section

Section 5 in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

5.

The conditions of service of members of this Service in regard to matters not covered by these rules such as leave, travelling allowance, medical attendance, provident fund and pension, shall be the same as are or may, from time to time, be applicable to other State Service Officers.Part-II Method of recruitment