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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Chattisgarh - Subsection

Section 54(3) in The Chhattisgarh Co-operative Societies Rules, 1962

(3)The Registrar may, by general or special order, specify the scale of fees, if any, and expenses for determining a dispute to be paid to him or to his nominee or board of nominees.