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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 46(1)(i) in Jammu and Kashmir Panchayati Raj Act, 1989

(i)to consider and guide the formulation of development programmes for the District and indicate priorities for various schemes and consider issues relating to the speedy development and economic upliftment of the District ;