Delhi High Court - Orders
Mantarav Pvt. Ltd vs Convo Bot Pvt. Ltd on 9 March, 2026
$~57
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 383/2026
MANTARAV PVT. LTD. .....Petitioner
Through: Mr. Alden D'souza & Mr. Balram,
Advs.
versus
CONVO BOT PVT. LTD. .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE AVNEESH JHINGAN
ORDER
% 09.03.2026 On request of learned counsel for the petitioner, put up on 13.04.2026.
AVNEESH JHINGAN, J MARCH 9, 2026 'JK' This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/03/2026 at 20:53:32