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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Assam - Subsection

Section 63(1) in Mising Autonomous Council Act, 1995

(1)The General Council shall at such time and in such manner as may be prescribed prepare in each financial year a budget of its estimated receipts and disbursements for the following financial year and submit it to the Government by 1st November of the current financial year. The village councils also shall prepare its budget in the like manner and shall submit the same to the General Council for consideration and onward transmission to the Government on or before the 1st October of the current financial year.