Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 74(12)] [Section 74] [Entire Act]

Union of India - Subsection

Section 74(12)(iv) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(iv)a detailed report of the inquiry and its result shall be forwarded to the Department and the Board or court of competent criminal jurisdiction.