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State of Rajasthan - Section

Section 25 in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959

25. Denominations of the Bonds and interest.

- The bonds shall be issued in denominations of Rs. 50/-, Rs. 100/-, Rs. 200/-; Rs. 500/-, Rs. 1,000, Rs. 5,000/-, Rs. 10,000/- and Rs. 25,000/- and shall bear simple interest at the rate of two and a half percent per annum on the principal that has not become payable, calculated from the date of vesting. No interest shall be payable on any amount of principal beyond the date on which its payment fell due even though the same is not realised by the holder of the bond.