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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(11) in Dr. Abdul Haq Urdu University Act, 2016

(11)The In-charge Vice-Chancellor so appointed shall exercise the powers, perform the functions and discharge the duties of the Vice- Chancellor until the Vice-Chancellor resumes office or, as the case may be, a new Vice-Chancellor is appointed in accordance with sub-section (4), (5) and (6) above.