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[Cites 0, Cited by 0] [Section 443] [Entire Act]

State of Assam - Subsection

Section 443(c) in The Assam Excise Rules, 2016

(c)The entries should indicate any piece of notably good or bad work done. When an official is transferred a note of his character and conduct should be invariably made in his roll. Similarly when an officer holding such superior rank is making over charge, it is desirable that he should briefly place on record in the rolls his opinion of the merits of the officials with whom he has been brought into contact.