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[Cites 0, Cited by 0] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(b) in The Gas Cylinders Rules, 2004

(b)possession of cylinders filled with-
(i)liquefied petroleum gas when the total quantity of gas does not exceed 100 kg at a time;
(ii)any other flammable but non-toxic gas when the total number of cylinders containing such gas does not exceed 25 or the total weight of gas does not exceed 200 kg., whichever is less, at a time;
(iii)any non-flammable non-toxic gas when the total number of such cylinders does not exceed 200 at a time;
(iv)any toxic gas when the total quantity of such cylinders does not exceed 5 at a time;
(v)acetylene gas contained in cylinders in dissolved state when the total quantity of such cylinder does not exceed 50 at a time.