Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Calcutta High Court (Appellete Side)

Ns 2017 Sandhya Rani Bhowmik vs State Of West Bengal & Ors on 5 January, 2017

Author: Arijit Banerjee

Bench: Arijit Banerjee

1 442 05.01. W.P. No.30369 (W) of 2016 ns 2017 Sandhya Rani Bhowmik Versus State of West Bengal & ors.

Mrs. Namita Basu .... For the Petitioner Learned counsel for the petitioner submits that the issue involved in this matter pertains to entitlement of arrear pension of the writ petitioner and the issue is pending before the Hon'ble Division Bench.

In that view of the matter, let this writ petition go out of the list for the time being with liberty to mention.

( Arijit Banerjee, J. )