Calcutta High Court (Appellete Side)
Ns 2017 Sandhya Rani Bhowmik vs State Of West Bengal & Ors on 5 January, 2017
Author: Arijit Banerjee
Bench: Arijit Banerjee
1 442 05.01. W.P. No.30369 (W) of 2016 ns 2017 Sandhya Rani Bhowmik Versus State of West Bengal & ors.
Mrs. Namita Basu .... For the Petitioner Learned counsel for the petitioner submits that the issue involved in this matter pertains to entitlement of arrear pension of the writ petitioner and the issue is pending before the Hon'ble Division Bench.
In that view of the matter, let this writ petition go out of the list for the time being with liberty to mention.
( Arijit Banerjee, J. )