Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 66 in The Goa, Housing Board Act, 1968 66. Subventions and loans to Board. - The Government may make subventions or advance loans to the Board for the purposes of this Act on such terms and conditions as the Government may determine.
