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[Cites 0, Cited by 0] [Section 47(3)] [Section 47] [Entire Act]

State of Maharashtra - Subsection

Section 47(3)(h) in Maharashtra Public Universities Act, 2016

(h)one expert not below the rank of Deputy Registrar of other Statutory University from the State of Maharashtra who has experience related to examination work in computerized environment as an invitee to be nominated by Vice-Chancellor;