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[Cites 0, Cited by 0] [Section 313] [Entire Act]

State of Punjab - Subsection

Section 313(1) in Punjab Jail Manual, 1996

(1)Every Deputy Superintendent, Senior Assistant Superintendent, Assistant Superintendent, Welfare Officer, Sub Assistant Superintendent, Head Warder and warder shall undergo a thorough training in squad drill and in the use of the arms provided for them. They shall also be put through a course of musketry once a year for the arms provided for them.