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Himachal Pradesh High Court

Dr. Aditya Kashyap vs . State Of H.P. on 8 March, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Dr. Aditya Kashyap Vs. State of H.P. .

CWP No. 1297 of 2022 8.3.2022 Present: Mr. Kulbhushan Khajuria, Advocate, for the petitioner.

Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents­State.

List before Principal DB on 9.3.2022.

r (Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge March 8, 2022 (Kalpana) ::: Downloaded on - 08/03/2022 20:14:35 :::CIS