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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Chattisgarh - Subsection

Section 37(2) in The Chhattisgarh Sah Chikitsa Parishad Act, 2001

(2)The accounts of the Council shall be audited by a Registered Chartered Accountant. The audit fee of the Chartered Accountant shall be fixed by the Council from time to time as per their regulations.