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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(e) in The Bihar Bhoodan Yagna Rules, 1955

(e)"gram panchayat" means Gram Panchayat established under [section 3] [Bihar Panchayat Raj Act, 1947 has been repealed by Jharkhand Panchayat Raj Act, 2001, therefore, this may now be read as 'Section 12 of Jharkhand Panchayat Raj Act'.] of the Bihar Panchayat Raj Act, 1947;