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[Cites 0, Cited by 0] [Section 19(12)] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(12)(b) in The Punjab Agricultural Produce Markets (Election to Market Committees), Rules 1961

(b)In the event of a number of contesting candidates polling the same number of votes and their position in the statement in form 'M', being such that all of them cannot be declared elected, the Returning Officer shall draw lots in the presence of such contesting candidates for the number of seats that remain to be filled and the candidate or candidates whose name or names is or are first drawn shall be declared to have been duly elected.