Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25A] [Entire Act] State of Rajasthan - Subsection Section 25A(a) in The Rajasthan Water (Prevention and Control of Pollution) Rules, 1975 (a)Graduate in science from a recognised University with five years experience in laboratory, engaged in environmental investigation, testing or analysis; or
