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Gujarat High Court

Mitesh H Shah vs Idar Nagarpalika on 18 May, 2015

Author: K.J.Thaker

Bench: K.J.Thaker

                  C/SCA/8748/2015                                  ORDER




                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                     SPECIAL CIVIL APPLICATION NO. 8748 of 2015

==========================================================
                                MITESH H SHAH....Petitioner(s)
                                          Versus
                             IDAR NAGARPALIKA....Respondent(s)
==========================================================
Appearance:
MR DA SANKHESARA, ADVOCATE for the Petitioner(s) No. 1
==========================================================

                  CORAM: HONOURABLE MR.JUSTICE K.J.THAKER

                                     Date : 18/05/2015


                                      ORAL ORDER

Rule returnable on 25.5.2015. If the tender is already awarded to the petitioner, there shall be no further awarding or calling of the tender till then. Direct service is permitted.

(K.J.THAKER, J) Ashish Tripathi Page 1 of 1