Gujarat High Court
Mitesh H Shah vs Idar Nagarpalika on 18 May, 2015
Author: K.J.Thaker
Bench: K.J.Thaker
C/SCA/8748/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 8748 of 2015
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MITESH H SHAH....Petitioner(s)
Versus
IDAR NAGARPALIKA....Respondent(s)
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Appearance:
MR DA SANKHESARA, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE K.J.THAKER
Date : 18/05/2015
ORAL ORDER
Rule returnable on 25.5.2015. If the tender is already awarded to the petitioner, there shall be no further awarding or calling of the tender till then. Direct service is permitted.
(K.J.THAKER, J) Ashish Tripathi Page 1 of 1