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[Cites 0, Cited by 0] [Section 128(1)] [Section 128] [Entire Act]

State of Haryana - Subsection

Section 128(1)(e) in The Haryana Municipal Act, 1973

(e)yard or depot for trade in unslaked lime, hay, straw, thatching- grass, wood charcoal or coal, or other dangerously inflammable material;