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Pacific Convergence Corpn. Ltd vs Data Access (India) Ltd on 29 July, 2021

Author: C.Hari Shankar

Bench: C. Hari Shankar

                          $~3 (company)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                CO.APPL.433/2021 in
                          +     CO.PET. 292/2004
                                PACIFIC CONVERGENCE CORPN. LTD.                      ..... Petitioners
                                             Through: None

                                                    versus

                                DATA ACCESS (INDIA) LTD.                ..... Respondents
                                              Through: Mr. Jaideep Singh, applicant in
                                              person
                                              Mr. D. Bhattacharya, Adv. for the Official
                                              Liquidator

                                CORAM:
                                HON'BLE MR. JUSTICE C. HARI SHANKAR

                                             ORDER

% 29.07.2021 (Video-Conferencing) CO.APPL.433/2021 in CO.PET. 292/2004

1. Mr. Bhattacharya, learned Counsel for the Official Liquidator points out that the applicant in this case, which is a security agency, has not submitted the bills, of which payment is being sought in this application, to the Official Liquidator.

2. Renotify on 18th August, 2021.

3. In case the bills are submitted by the applicant within two days from today, the Official Liquidator would scrutinise the bills and disburse the amount found to be payable.

C.HARI SHANKAR, J JULY 29, 2021/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI CO.PET. 292/2004 Page 2 of 2 Signing Date:09.08.2021 21:44:08