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[Cites 0, Cited by 0] [Section 17(4)] [Section 17] [Entire Act]

State of Manipur - Subsection

Section 17(4)(d) in Manipur Value Added Tax Act, 2004

(d)manufacture of goods, production, processing, assembling, treating, repairing, reconditioning, re-engineering, packaging in Special Economic Zone (SEZ) and Software Technology Part (STP); or