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Supreme Court - Daily Orders

Smita Shetty vs Dr. Santhosh Shetty on 18 January, 2016

Bench: V. Gopala Gowda, Uday Umesh Lalit

     ITEM NO.22                                 COURT NO.10                   SECTION XVIA

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil) No(s). 67/2016

     SMITA SHETTY                                                             Petitioner(s)

                                                       VERSUS

     DR. SANTHOSH SHETTY                                                      Respondent(s)

     (With appln. (s) for ad-interim ex-parte stay)

     Date : 18/01/2016 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE V. GOPALA GOWDA
                           HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Petitioner(s)                   Mr. Gaurav Goel,Adv.


     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Issue notice.

In the meantime, further proceedings in Divorce Petition being M. C. No. 65 of 2015 titled “Dr. Santhosh Shetty vs. Smita Shetty” pending before the Court of Principal Senior Civil Judge at Udupi, Karnataka, shall remain stayed.



                              (S.K.RAKHEJA)                         (MALA KUMARI SHARMA)
                               COURT MASTER                             COURT MASTER




Signature Not Verified

Digitally signed by
Vinod Kumar
Date: 2016.01.19
15:15:18 IST
Reason: