Supreme Court - Daily Orders
Smita Shetty vs Dr. Santhosh Shetty on 18 January, 2016
Bench: V. Gopala Gowda, Uday Umesh Lalit
ITEM NO.22 COURT NO.10 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 67/2016
SMITA SHETTY Petitioner(s)
VERSUS
DR. SANTHOSH SHETTY Respondent(s)
(With appln. (s) for ad-interim ex-parte stay)
Date : 18/01/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. GOPALA GOWDA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Gaurav Goel,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meantime, further proceedings in Divorce Petition being M. C. No. 65 of 2015 titled “Dr. Santhosh Shetty vs. Smita Shetty” pending before the Court of Principal Senior Civil Judge at Udupi, Karnataka, shall remain stayed.
(S.K.RAKHEJA) (MALA KUMARI SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Vinod Kumar
Date: 2016.01.19
15:15:18 IST
Reason: