Jammu & Kashmir High Court
Maharaj Krishan Mam And Others vs Union Territory Of J And K And Others on 2 February, 2021
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
Serial No. 107
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(Through Video Conferencing at Jammu)
WP (C) No. 141/2021
CM No. 713/2021
CM No. 712/2021
Cav 830/2021
Maharaj Krishan Mam and others ...Petitioner(s)
Through:- Mr. S.S. Ahmed, Advocate.
v/s
Union Territory of J and K and others ....Respondent(s)
Through:- Mr. Pranav Kohli, Sr. Advocate with
Mr. Aftab Malik, Advocate.
Coram: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
ORDER
List this matter before some other Bench on 05.02.2021.
(JAVED IQBAL WANI) JUDGE Jammu 02.02.2021 Renu RENU BALA 2021.02.03 16:50 I attest to the accuracy and integrity of this document