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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(a) in The M.P. Krishi Upaj Mandi (State Marketing Development Fund) Rules, 2000

(a)For the first time established Market Committee, the grant not exceeding 2 lac rupees may be given for the establishment and construction of such minimum required structure as may be specified by the Board.