Punjab-Haryana High Court
Sant Ram @ Sanad Ram vs State Of Punjab on 18 June, 2013
Author: Naresh Kumar Sanghi
Bench: Naresh Kumar Sanghi
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Criminal Misc. No.M-19997 of 2013
Date of decision : 18th June, 2013
Sant Ram @ Sanad Ram
....Petitioner
VERSUS
State of Punjab
.... Respondent
CORAM : HON'BLE MR.JUSTICE NARESH KUMAR SANGHI
Present : Mr.Sandeep Chopra, Advocate,
for the petitioner.
***
NARESH KUMAR SANGHI, J Learned counsel for the petitioner prays for withdrawal of the present petition to enable the petitioner to surrender before appropriate Court and seek bail in accordance with law.
Dismissed as withdrawn with the liberty aforesaid.
(NARESH KUMAR SANGHI) JUDGE June 18, 2013 Seema [2]