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Punjab-Haryana High Court

Sant Ram @ Sanad Ram vs State Of Punjab on 18 June, 2013

Author: Naresh Kumar Sanghi

Bench: Naresh Kumar Sanghi

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH


                      Criminal Misc. No.M-19997 of 2013
                      Date of decision : 18th June, 2013


Sant Ram @ Sanad Ram
                                            ....Petitioner
               VERSUS
State of Punjab
                                            .... Respondent

CORAM : HON'BLE MR.JUSTICE NARESH KUMAR SANGHI

Present : Mr.Sandeep Chopra, Advocate,
          for the petitioner.

           ***

NARESH KUMAR SANGHI, J Learned counsel for the petitioner prays for withdrawal of the present petition to enable the petitioner to surrender before appropriate Court and seek bail in accordance with law.

Dismissed as withdrawn with the liberty aforesaid.

(NARESH KUMAR SANGHI) JUDGE June 18, 2013 Seema [2]