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State of Goa - Section

Section 31 in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

31. Voters to attend polling station.

- Every voter desirous of recording his vote shall attend for the purpose, at the polling station for the ward or constituency for which he is entered in the voter's list on such date and between such hours as have appointed by the Government and Commissioner in this behalf under rule 10.