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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(2)(iii) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(iii)to make Regulations for the standards of passing the relevant examinations in the Faculty and for awarding classes at such examinations;