Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(5) in The Tinsukia and Dibrugarh Electric Supply Undertakings (Acquisition) Act, 1973

(5)Where the gross amount payable to the licensee is equal to or less than total amount to be deducted under Section 9, no payment shall be made to the licensee by the Government.