Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act] State of Gujarat - Subsection Section 23(2)(iii) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978 (iii)to make Regulations for the standards of passing the relevant examinations in the Faculty and for awarding classes at such examinations;