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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(4) in Conservation of Foreign Exchange and Prevention of Smuggling Activities (Rajasthan Conditions of Detention) Order, 1984

(4)The Superintendent may use to require to be used such force as may in his opinion be necessary to compel obedience on the part of any detenu to any lawful order given by him.