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[Cites 0, Cited by 0] [Section 201] [Entire Act]

State of Odisha - Subsection

Section 201(a) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(a)no part of a building is used as support or part of a scaffold unless such part of the building is made or sufficient strength and made of sound material to afford safe support;