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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1)(c) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012

(c)the Additional Chief Secretary to the Government of Rajasthan, Home Department, or his nominee not below the rank of a Deputy Secretary to the Government of Rajasthan;