Section 32(1) in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990
(1)There shall be a Finance Committee constituted by the General Council consisting of the following, namely :-(a)The Director General of the Sansthan;(b)The Executive Director;(c)Secretary, Public Relations Department, Government of Madhya Pradesh or his nominee not below the rank of Deputy Secretary;(d)Two members of the General Council, to be nominated by the Chairman;(e)Secretary to Government, Madhya Pradesh, Finance Department or his nominee not below the rank of Deputy Secretary.
