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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Puducherry - Subsection

Section 61(2) in Puducherry Town and Country Planning Act, 1969

(2)The power of Senior Town Planner or the Board under sub-section (1) shall extend to the whole of the Union territory and the power of the Planning Authority under sub-section (1) shall extend only to its planning area and such other area which the Government may be directed to be included in a development Plan.