Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Assam - Subsection Section 34(1) in The Assam Evacuee Property Act, 1951 (1)The Assam Evacuee Property Ordinance, 1951 (Assam Ordinance No. 1 of 1951) is hereby repealed.
