Kerala High Court
Fathiha P.N vs Hdfc Ergo General Insurance Company Ltd on 20 November, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
Wednesday, the 20th day of November 2024 / 29th Karthika, 1946
MACA NO. 3066 OF 2024(A)
OPMV 505/2020 OF MOTOR ACCIDENTS CLAIMS TRIBUNAL, NORTH PARAVUR
APPELLANTS/PETITIONERS:
1. FATHIHA P.N., AGED 29 YEARS, W/O.AKBAR ALI, ALANGATT HOUSE, KAVANAD,
V.T. C, VADAMA P.O, MALA, PIN - 680732
2. MUHAMMED ANZIL. A.A., AGED 6 YEARS, S/O.AKBAR ALI, MINOR, ALANGATT
HOUSE, KAVANAD, V.T. C, VADAMA P.O, MALA- REPRESENTED BY NATURAL
GUARDIAN MOTHER 1ST APPELLANT FATHIHA P.N, AGED 29 YEARS, W/O. AKBAR
ALI, ALANGATT HOUSE, KAVANAD, V.T.C, VADAMA P.O, MALA, PIN - 680732
3. MUHAMMED AFZAL A.A., AGED 4 YEARS, S/O.AKBAR ALI, MINOR, ALANGATT
HOUSE, KAVANAD, V.T.C, VADAMA P.O, MALA- REPRESENTED BY NATURAL
GUARDIAN MOTHER 1ST APPELLANT FATHIHA P.N, AGED 29 YEARS, W/O. AKBAR
ALI, ALANGATT HOUSE, KAVANAD, V.T. C, VADAMA P.O, MALA, PIN - 680732
4. KHADEEJABI ALI, AGED 64 YEARS, W/O.ALI, ALANGATT HOUSE, KAVANAD,
V.T.C, VADAMA P.O, MALA, PIN - 680732
BY ADVOCATE SRI. A.N.SANTHOSH
RESPONDENT/2ND RESPONDENT:
HDFC ERGO GENERAL INSURANCE COMPANY LTD, 1ST FLOOR, HDFC HOUSE,
165/166, BACK BAY REDAMATION, HT PAREKH MARG MUMBAI- REPRESENTED BY
ITS MANAGER, PIN - 400020
BY STANDING COUNSEL(B/O)
This Motor accidents claims appeal having come up for orders on
20.11.2024, the Court on the same day passed the following:
P.T.O
SHOBA ANNAMMA EAPEN, J.
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M.A.C.A.No. 3066 OF 2024
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Dated this the 20th day of November, 2024
ORDER
C.M.Appl.No.1/2024 & MACA Standing Counsel takes notice for the sole respondent. Service complete in delay and appeal.
C.M.Appl.No.1/2024This is an application to condone the delay of 11 days in filing the appeal.
Having heard the learned counsel on both sides and having regard to the reasons stated in the affidavit filed in support of the application, I am convinced with the reasons stated. Accordingly, the delay of 11 days in filing the appeal stands condoned.
The application is allowed.
MACA Admit. Post for hearing on 07/02/2025.
sd/-
SHOBA ANNAMMA EAPEN JUDGE MBS/ 20-11-2024 /True Copy/ Assistant Registrar