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Delhi High Court - Orders

Sapphire Foods India Ltd. (Kfc, Rajouri ... vs Municipal Corporation Of Delhi And Anr on 15 December, 2025

                               $~25 & 26
                               *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                               +        W.P.(C) 11923/2024 & CM APPL. 49587/2024
                                        SAPPHIRE FOODS INDIA LTD. (KFC, RAJOURI GARDEN)
                                                                                   .....Petitioner

                                                                     Through:          Ms. Kirti Bhardwaj,                 Advocate
                                                                                       (M:9418891600)
                                                                     versus

                                        MUNICIPAL CORPORATION OF DELHI AND ANR.
                                                                             .....Respondents

                                                                     Through:          Ms. Shobhana Takiar, SC-DDA with
                                                                                       Mr.    Kuljeet    Singh,    Advocate
                                                                                       (M:9810962950)
                                                                                       Mr. Niraj Kumar, SC with Mr.
                                                                                       Chaitanya Kumar, Advocate for MCD
                                                                                       and Delhi Police (M:9810020341)
                                                                                       with Mr. Anil Kumar, SI and Ms.
                                                                                       Zuala, Constable, Delhi Police
                               26
                               +        W.P.(C) 11924/2024 & CM APPL. 49598/2024
                                        STARBUCKS COFFEE-A TATA ALLIANCE RAJOURI GARDEN
                                                                              .....Petitioner

                                                                     Through:          Ms. Kirti Bhardwaj,                 Advocate
                                                                                       (M:9418891600)
                                                                     versus

                                        MUNICIPAL CORPORATION OF DELHI AND ANR.
                                                                             .....Respondents

                                                                     Through:          Mr. Niraj Kumar, SC with Mr.
                                                                                       Chaitanya Kumar, Advocate for MCD
                                                                                       and Delhi Police (M:9810020341)




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/12/2025 at 20:48:49
                                                                                        with Mr. Anil Kumar, SI and Ms.
                                                                                       Zuala, Constable, Delhi Police

                                         CORAM:
                                         HON'BLE MS. JUSTICE MINI PUSHKARNA
                                                                     ORDER

% 15.12.2025

1. Learned counsel for the petitioner seeks liberty to file written submissions and seeks an accommodation for today.

2. Accordingly, both the parties are directed to file their written submissions, along with judgments that they wish to rely upon, before the next date of hearing.

3. Interim order to continue.

4. Re-notify on 18th March, 2026, in Top Ten Matters in the Advance List. .

MINI PUSHKARNA, J DECEMBER 15, 2025/au This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/12/2025 at 20:48:49