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State of Andhra Pradesh - Section

Section 13 in A.P. Private Dental Un-aided Minority Professional Institutions (Admission into Post Graduate Dental Courses) Rules, 2017

13. The Admissions into Management Quota seats will be closed at the end of 2nd Counselling and the candidates who were admitted will be considered as the Bona side Candidates of the respective colleges. The Fee paid by the candidates and the Original Certificates will be sent to the respective colleges.