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[Cites 1, Cited by 25]

Rajasthan High Court - Jodhpur

Ravindra Kumar vs Dr. Sarvepalli Radhakrishnana ... on 30 July, 2020

Equivalent citations: AIRONLINE 2020 RAJ 667

Author: Arun Bhansali

Bench: Arun Bhansali

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                S.B. Civil Writ Petition No. 5679/2020
Ravindra Kumar S/o Sh. Lichhman Ram, Aged About 26 Years, By
Caste - Nayak, Resident Of Village Post - Luhara, Tehsil - Bidasar,
District - Churu (Raj.)
                                                                 ----Petitioner
                                   Versus
1.     Dr. Sarvepalli Radhakrishnana Rajasthan Ayurvedic University
       (Dr. S.r.a.u), University College Of Ayurved, Karwad, Jodhpur.
       Through Its Registrar
2.     Controller Of Examination, Dr. Sarvepalli Radhakrishnana
       Rajasthan Ayurvedic University, University College Of Ayurved,
       Karwad, Jodhpur.
3.     Shree Bhanwar Lal Duggar, Ayurved Vishav Bharti,
       Sardarshahar, District Churu (Raj.) Through Its Principal
                                                               ----Respondents
                            Connected With
                S.B. Civil Writ Petition No. 5648/2020
1.      Sarthak Jain S/o Shri Manoj Kumar, Aged About 24 Years, By
        Caste Jain, R/o 276-A, Vishvakarma Nagar-Ii Maharani Farm,
        Durgapura, Jaipur (Rajasthan).
2.      Krishan Kumar Singhal S/o Shri Bhagwan Das, Aged About
        39 Years, R/o House No. 362, Vidya Nagar, Professor Colony,
        Opp. Punjab University, Patiyala (Punjab).
3.      Sunil Kumar S/o Shri Raja Ram, Aged About 25 Years, R/o
        Ward No. 3, Dabliwas Chukta Kamna, Pilibanga, District
        Hanumangarh (Rajasthan).
4.      Pinki Sharma D/o Shri Sajjan Kumar, Aged About 24 Years,
        R/o Budhawas, Narayanpura, Teh. Rajgarh, District Churu
        (Rajasthan).
5.      Ajay Singh Yadav S/o Shri Mahendra Singh Yadav, Aged
        About 24 Years, R/o Vill. Siya Khoh, Tehsil Mundwar, District
        Alwar (Rajasthan).
6.      Shailia Yashawi D/o Shri Pradeep Yashaswi, Aged About 24
        Years, R/o 1 D 24, Mahaveer Nagar, Iii-Khor Delhi, Bypass
        Kota (Rajasthan).
7.      Davendra Paliwal S/o Shri Shiddharth Paliwal, Aged About 25
        Years, R/o 858, Indira Colony, Jaisalmer (Rajasthan).
8.      Mahendra Kumar Saini S/o Shri Rohitash Saini, Aged About
        26 Years, R/o Dhani Rajaramwali, Teh. Kurbara, Neem Ka
        Thana, Bhoodoli District Sikar (Rajasthan).
9.      Sunil Kumar S/o Shri Mohan Lal, Aged About 25 Years, R/o
        Maliyon Ki Bawri, Kakrana, District Jhunjhunu (Rajasthan).
10.     Kamal Kishore Kumawat S/o Shri Nanda Ram Kumawat,
        Aged About 25 Years, R/o 56- Bhagwan Nagar-Ii, Jaipur
        (Rajasthan).
11.     Sunil Kumar Saini S/o Shri Narayan Lal Saini, Aged About 26
        Years, R/o Hanuman Nagar, Chowkri, Sikar (Rajasthan).
12.     Rajnish S/o Shri Bhanwari Lal, Aged About 25 Years, R/o Vill.
        Balod Chhoti, Sadinsar, District Sikar (Rajasthan).


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13.   Suresh Singh Choudhary S/o Shri Rampal Choudhary, Aged
      About 24 Years, R/o Ward No. 11, Takhron Ki Dhani,
      Biharipura, Jaipur (Rajasthan).
14.   Rajnish S/o Shri Satis Kumar, Aged About 24 Years, R/o
      Bhagina Road, Bypass Wad No. 22, Pilani, Dist. Jhunjhunu
      (Rajasthan).
                                                                ----Petitioners
                                  Versus
1.    The Registrar, Dr. Sarvepalli Radhakrishnana Rajasthan
      Ayurved University (Dr. S.r.a.u), Nagaur Road, Karwar,
      Jodhpur (Rajasthan).
2.    The Controller Of Examination, Dr. Sarvepalli Radhakrishnana
      Rajasthan Ayurved University (Dr. S.r.a.u), Nagaur Road,
      Karwar, Jodhpur (Rajasthan).
3.    The Principal, Madan Mohan Malviya Government Ayurved
      College, Udaipur (Rajasthan).
4.    The Principal, Bhanwarlal Dugar Ayurved                    Vishvabharti,
      Sardarshahar Dist. Churu (Rajasthan).
5.    The Principal, Punjab Ayurvedic College, Gorzhanda Sri
      Ganganagar (Rajasthan).
6.    The Principal, Shekhawati Ayurved College, Pilani District
      Jhunjhunu (Rajasthan).
7.    The Principal, Kala Ashram Ayurved College, Gogunda,
      District Udaipur (Rajasthan).
8.    The Principal, Mahatma Jyotiba Phule Ayurved College,
      Chomu Dist. Jaipur (Rajasthan).
9.    The Principal, Shree Shirdi Saibaba Ayurved College And
      Hospital, Mundiyagarh, Kishangarh-Renwal, Dist. Jaipur
      (Raj.)
                                                              ----Respondents
              S.B. Civil Writ Petition No. 5701/2020
1.    Vinod Nitharwal S/o Harphool Nitharwal, Aged About 20
      Years, R/o Chaitawala, Tehsil Amer, Jaipur.
2.    Rajesh Kumar Ola S/o Nand Kumar Ola, Aged About 23
      Years, R/o Bajor, Tehsil Dataramgadh Distt. Sikar, Rajasthan.
                                                                ----Petitioners
                                  Versus
1.    Dr. Sarvepalli Radhakrishnana Rajasthan Ayurvedic University
      (Dr. S.r.a.u), University College Of Ayurved, Karwad, Jodhpur.
      Through Its Registrar
2.    Controller Of Examination, Dr. Sarvepalli Radhakrishnana
      Rajasthan Ayurvedic University, University College Of
      Ayurved, Karwad, Jodhpur.
3.    The Mahatma Jyotiba Fule College Of Ayurveda, Nh 11, Sikar
      Road, Harota, Chomu, Jaipur (Raj.) Through Its Principal
                                                              ----Respondents
              S.B. Civil Writ Petition No. 5718/2020
Birdichand Saini S/o Sh. Bodu Ram, Aged About 33 Years, R/o Plot
No. 15, Ganesh Nagar, 6 Nadi Ka Fatak, Murlipura, Jaipur.
                                                                 ----Petitioner

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                                  Versus
1.    State Of Rajasthan, Through The Secretary Department Of
      Higher Education, Government Of Rajasthan, Jaipur.
2.    Dr. S.r. Rajasthan Ayurved University, Karwar, Nagaru Road,
      Jodhpur Through Its Registrar At Jodhpur.
3.    The Controller Of Examination, Dr. S.r. Rajasthan Ayurved
      University, Karwar, Nagaru Road, Jodhpur Through Its
      Registrar At Jodhpur.
4.    The Mahatma Jyotiba Fule College Of Ayurveda, Nh 11, Sikar
      Road, Harota, Chomu, Jaipur Through Its Principal At Harota,
      Chomu, Jaipur.
                                                              ----Respondents
              S.B. Civil Writ Petition No. 5740/2020
Bhagwan Sahay S/o Shri Bodu Ram Barounda, Aged About 32 Years,
R/o Sitarapura, Tehsil Phagi, Jaipur
                                                                 ----Petitioner
                                  Versus
1.    Dr. Sarvepalli Radhakrishnana Rajasthan Ayurvedic University
      (Dr. S.r.a.u), University College Of Ayurved, Karwad, Jodhpur.
      Through Its Registrar
2.    Controller Of Examination, Dr. Sarvepalli Radhakrishnana
      Rajasthan Ayurvedic University, University College Of
      Ayurved, Karwad, Jodhpur.
3.    The Mahatma Jyotiba Fule College Of Ayurveda, Nh 11, Sikar
      Road, Harota, Chomu, Jaipur (Raj.) Through Its Principal
                                                              ----Respondents
              S.B. Civil Writ Petition No. 5897/2020
1.    Vijaypal Singh S/o Jagdish Prasad, Aged About 26 Years, B/c
      Gurjar, R/o 143, Chhou V Gurjar Mohalla, Bharatpur, Vill.
      Badari, Bayana, Baori, Bharatpur (Rajasthan).
2.    Deepshiksha Khant S/o Sukhdeo Khant, Aged About 24
      Years, Vill. Thali Talai Post Navaghara, Tehsil Garhi, Thali,
      Banswara (Rajasthan).
3.    Nikita Sharma D/o Ram Pratap Sharma, Aged About 25
      Years, Daga Gali, Dev Dungari, Ajmer Road, Vishwamitra
      Bhawan, Kishangarh, District Ajmer (Rajasthan).
4.    Sonu Kumari D/o Subhash Chandra, Aged About 26 Years, 12
      Balaji Vihar 35, Toti Harmada, Sikar Road, Harmada
      Akhepura, Jaipur (Rajasthan).
5.    Satish Kumar Saini S/o Sultan Saini, Aged About 24 Years,
      Badshahpur, Sothana, Tehsil Virat Nagar, Badshahpur, Jaipur
      (Rajasthan).
6.    Surya Prakash S/o Moti Ram Lora, Aged About 26 Years,
      Ward No.8, Banathala, Sikar (Rajasthan).
7.    Ghanshyam Saini S/o Babu Lal Saini, Aged About 25 Years,
      15, Charan Nadi, Bonad Road, Jhotwara, Jaipur (Rajasthan).
8.    Vishal Singh Chouhan S/o Narendra Singh Chouhan, Aged
      About 24 Years, Q.no.2/61, Shankar Colony, Hanumangarh
      Road, Sri Ganganagar (Rajasthan).
                                                                ----Petitioners


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                                   Versus
1.     The Reg. Dr. Sarvepalli R.r.a.university (Dr. S.r.a.u), (Dr.
       S.r.a.u.), Nagaur Road, Karwar, Jodhpur (Rajasthan).
2.     The Controller Of Examination, Dr. Sarvepalli Radhakrishnana
       Rajasthan Ayurved University (Dr. S.r.a.u.), Nagaur Road,
       Karwar, Jodhpur (Rajasthan).
3.     The Principal, Kala Ashram Ayurved College, Gogunda,
       District Udaipur (Rajasthan).
4.     The Principal, Mahatma Jyotiba Phoole Ayurved College,
       Chomu, District Jaipur (Rajasthan).
5.     The Principal, National Institute Of Ayurved, Jorawar Singh
       Gate, Amer Road, Jaipur (Rajasthan).
                                                               ----Respondents
               S.B. Civil Writ Petition No. 5887/2020
Moti Ram Devpal S/o Sh. Jalu Ram Devpal, Aged About 27 Years,
Resident Of Village Pabnasar, Post Dangri, Tehsil Fatehgarg, District
Jaisalmer (Raj.).
                                                                 ----Petitioner
                                   Versus
1.     Dr. Sarvepalli Radhakrishnana Rajasthan Ayurvedic University
       (Dr. S.r.a.u), University College Of Ayurved, Karwad, Jodhpur.
       Through Its Registrar.
2.     Controller Of Examination, Dr. Sarvepalli Radhakrishnana
       Rajasthan Ayurvedic University, University College Of
       Ayurved, Karwad, Jodhpur.
3.     Shree Bhanwar Lal Duggar, Ayurved Vishav Bharti,
       Sardarsahar, District Churu (Raj.) Through Its Principal.
                                                               ----Respondents
               S.B. Civil Writ Petition No. 17701/2019
Rajesh Mehra S/o Sh. Ramlal Mehra, Aged About 28 Years, Resident
Of Ward No. 24, Sardar Sahar, District Churu (Raj.).
                                                                 ----Petitioner
                                   Versus
1.     Dr.   Sarvepalli   Radhadrishnana     Rajasthan   Ayurvedic
       University, (Dr. S.r.a.u.), University College Of Ayurved,
       Karwad, Jodhpur. Through Its Registrar.
2.     Controller Of Examination, Dr. Sarvepalli Radhadrishnana
       Rajasthan Ayurvedic University, University College Of
       Ayurved, Karwad, Jodhpur.
3.     Shree Bhanwar Lal Duggar, Ayurved Vishav Bharti,
       Sardarsahar, District Churu (Raj.) Through Its Principal.
                                                               ----Respondents
               S.B. Civil Writ Petition No. 17684/2019
1.     Durga Shankar Gulia S/o Shri Mohan Lal Gulia, Aged About
       22 Years, R/o Khatiyo Ki Dhani, Viharipura Aamer, District
       Jaipur
2.     Navin Kumar Chaurasiya S/o Shri Rajeshwar Prasad
       Chaurasiya, Aged About 25 Years, R/o U.g. Boys Hostel,
       Naya Madhav Vilas Palace, Jorawar Singh Gate, Amer Road,
       Jaipur.

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3.    Amit Meena S/o Shri Ramji Lal Meena,, Aged About 25 Years,
      R/o Ward No. 24. Meeno Ka Mohalla, Khatri Road, Neem Ka
      Thana, Sikar, Rajasthan.
4.    Deepak Mehariya S/o Shri Badri Narayan, Aged About 23
      Years, R/o Nagal Bharda, Jaipur
5.    Mahesh Kumar Gora S/o Shri Banshidhar Gora, Aged About
      24 Years, R/o Ward No. 18, Gora Ki Dhani, Near Target
      School, Tehsil Chomu, Jaipur
6.    Subhash Yadav S/o Shri Gauri Shanker Yadav, Aged About 24
      Years, R/o Ward No. 13, Navodi Ki Dhani, Tehsil Chomu,
      Jaipur.
7.    Shakhir Mev S/o Shri Manzur Mav, Aged About 23 Years, R/o
      Naner, Nanar, Tonk, Rajasthan.
8.    Mahendra Kumar Bagadiya S/o Shri Banwari Lal, Aged About
      22 Years, R/o Sargo, Rigans, Sikar, Rajasthan.
9.    Hemant Meghwal S/o Shri Ram Charan Meghwal, Aged About
      24 Years, R/o Thamuliya Kalla Aanta, Thara, Rajasthan.
10.   Rohit Sharma S/o Shri Ashok Kumar, Aged About 25 Years,
      R/o Bharawali, Bharatpur, Pechuna, Rajasthan.
11.   Mohit Kumawat S/o Shri Rajendra Kumar Kumawat, Aged
      About 22 Years, R/o Ward No. 1, Opposite Panihari Hotel,
      Hadota, Jaipur, Rajasthan.
12.   Ravi Bagda @ Ravi Sharma S/o Shri Moolchand Sharma,
      Aged About 21 Years, R/o Kalwar Road, 9-A Jeen Mata
      Mandir, Harnathpur, Jaipur, Jholwara, Rajasthan.
13.   Mahesh Kumar Solet S/o Shri Lallu Ram Solet, Aged About
      25 Years, R/o Ward No. 4 Soleto Ki Dhani, Rampura, Jaipur,
      Rajasthan.
14.   Sanjay Kharadi S/o Shri Shri Veerchand Kharadi,, Aged
      About 21 Years, R/o Village Ghadpada, Kuwania, Tehsil
      Khatol, Banswara, Rajasthan.
15.   Dayal Yadav S/o Hanuman Sahay Yadav, Aged About 24
      Years, R/o 24-25 Thodimod Chandwaji Bypass, Visavkarma
      Nagar, Harmada Jaipur (Raj.)
16.   Raju Ram S/o Shri Amba Ram, Aged About 23 Years, R/o
      Dwaniyon Ki Dhani, Shivkar, Tehsil And District Barmer.
17.   Himani Sharma D/o Shri Gulab Chand,, Aged About 23 Years,
      R/o Sent Tehsil Kumher, District Bharatpur.
18.   Anikt Yadav S/o Shri Vivek Yadav,, Aged About 22 Years, R/o
      22-24, Champapuri Jodla, Harmada, Jaipur.
19.   Neha Saini D/o Shri Ram Saini,, Aged About 23 Years, R/o
      531, Dhani Purani, Divrala, Tehsil Sri Madhopur, District
      Sikar.
20.   Sanjay Kumar Meena S/o Shri Kailash Chand Meena, Aged
      About 23 Years, R/o Ward No. 6, Tehsil Shahpura, Devan,
      District Jaipur.
21.   Manish Sharma S/o Shri Chhote Lal Sharma, Aged About 25
      Years, R/o 639, Biwalo Ki Dhani, Ninder, Ward No. 1,
      Harmada, Jaipur.
                                                             ----Petitioners
                                 Versus


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1.     State Of Rajasthan, Through The Secretary, Department Of
       Higher Education, Government Of Rajasthan, Jaipur.
2.     Dr. S.r. Rajasthan Ayurved University, Karwar, Nagaru Road,
       Jodhpur Through Its Registrar At Jodhpur.
3.     The Controller Of Examination, Dr. Dr. S.r. Rajasthan
       Ayurveda University, Karwar, Nagaru Road, Jodhpur Through
       Its Registrar At Jodhpur.
4.     National Institute Of Ayurveda, Madhav Vilas Place, Amer
       Road, Jaipur Through Its Director, At Jaipur.
5.     Mjf Ayurveda Mahavidyalaya, Harota, Chomu, Jaipur Through
       Its Principal At Harota, Chomu, Jaipur.
6.     Madan Mohan Malviya,             Government             Ayurveda    College,
       Ambamata, Udaipur.
                                                                 ----Respondents
               S.B. Civil Writ Petition No. 17702/2019
Manish Kumar Bainad S/o Sh. Ramavtar Meena, Aged About 23
Years, By Caste Meena, Resident Of Village And Post Rajgarh, Tehsil
Rajgarh, District Alwar (Raj.).
                                                                    ----Petitioner
                                    Versus
1.     Dr.   Sarvepalli   Radhadrishnana     Rajasthan   Ayurvedic
       University, (Dr. S.r.a.u.), University College Of Ayurved,
       Karwad, Jodhpur. Through Its Registrar.
2.     Controller Of Examination, Dr. Sarvepalli Radhadrishnana
       Rajasthan Ayurvedic University, University College Of
       Ayurved, Karwad, Jodhpur.
3.     Shree Bhanwar Lal Dugar, Ayurved Vishav Bharti,
       Sardarsahar, District Churu (Raj.) Through Its Principal.
                                                                 ----Respondents
               S.B. Civil Writ Petition No. 17704/2019
1.     Krishan Kumar Yadav S/o Sh. Shriram Yadav, Aged About 26
       Years, By Caste Yadav, Resident Of Village Kooner, Tehsil
       Kotputli, District Jaipur (Raj.).
2.     Akansha D/o Sh. Ramji Lal, Aged About 22 Years, Resident
       Of Ward No. 8, Govt. Hospital Campus, Sri Vijaynagar,
       Ganganagar.
3.     Ravina D/o Sh. Suresh Kumar, Aged About 21 Years,
       Resident Of Rajpuriya, Sidhmukh, Rajgarh, Churu.
4.     Varsha Kumari Gameti D/o Sh. Thavar Chand Gameti, Aged
       About 22 Years, Resident Of Lehana, Khajoori, Khajuri,
       Dungarpur.
                                                                   ----Petitioners
                                    Versus
1.     Dr.   Sarvepalli   Radhadrishnana     Rajasthan   Ayurvedic
       University, (Dr. S.r.a.u.), University College Of Ayurved,
       Karwad, Jodhpur. Through Its Registrar.
2.     Controller Of Examination, Dr. Sarvepalli Radhadrishnana
       Rajasthan Ayurvedic University, University College Of
       Ayurved, Karwad, Jodhpur.
3.     Shree   Bhanwar        Lal    Dugar,       Ayurved         Vishav    Bharti,


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      Sardarsahar, District Churu (Raj.) Through Its Principal.
                                                              ----Respondents
             S.B. Civil Writ Petition No. 17705/2019
Swarn Vashisth S/o Sh. Vishnu Kumar, Aged About 22 Years, By
Caste Brahmin, Resident Of Village And Post Khoor, Tehsil
Dantaramgarh, District Sikar (Raj.)
                                                                ----Petitioner
                                  Versus
1.    Dr.   Sarvepalli   Radhadrishnana     Rajasthan   Ayurvedic
      University, (Dr. S.r.a.u.), University College Of Ayurved,
      Karwad, Jodhpur. Through Its Registrar.
2.    Controller Of Examination, Dr. Sarvepalli Radhadrishnana
      Rajasthan Ayurvedic University, University College Of
      Ayurved, Karwad, Jodhpur.
3.    Shree Bhanwar Lal Dugar, Ayurved Vishav Bharti,
      Sardarsahar, District Churu (Raj.) Through Its Principal.
                                                              ----Respondents
             S.B. Civil Writ Petition No. 17706/2019
Asif Khan S/o Sh. Mohammed Amrish, Aged About 31 Years, By Cast
Sayed, Resident Of Village And Post Ratangarh, Tehsil Ratangarh,
District Churu (Raj.)
                                                                ----Petitioner
                                  Versus
1.    Dr.   Sarvepalli   Radhadrishnana     Rajasthan   Ayurvedic
      University, (Dr. S.r.a.u.), University College Of Ayurved,
      Karwad, Jodhpur. Through Its Registrar.
2.    Controller Of Examination, Dr. Sarvepalli Radhadrishnana
      Rajasthan Ayurvedic University, University College Of
      Ayurved, Karwad, Jodhpur.
3.    Shree Bhanwar Lal Dugar, Ayurved Vishav Bharti,
      Sardarsahar, District Churu (Raj.) Through Its Principal.
                                                              ----Respondents
             S.B. Civil Writ Petition No. 17729/2019
Kuldeep Singh Rajpurohit S/o Sh. Ashu Singh Rajpurohit, Aged
About 23 Years, Resident Of Rajpurohito Ka Bas, Village Loonawas
Kalan, District Jodhpur (Raj.).
                                                                ----Petitioner
                                  Versus
1.    Dr.   Sarvepalli   Radhadrishnana     Rajasthan   Ayurvedic
      University, (Dr. S.r.a.u.), University College Of Ayurved,
      Karwad, Jodhpur. Through Its Registrar.
2.    Controller Of Examination, Dr. Sarvepalli Radhadrishnana
      Rajasthan Ayurvedic University, University College Of
      Ayurved, Karwad, Jodhpur.
3.    Shree Bhanwar Lal Dugar, Ayurved Vishav Bharti,
      Sardarsahar, District Churu (Raj.) Through Its Principal.
                                                              ----Respondents
             S.B. Civil Writ Petition No. 17730/2019
1.    Tarana Katara D/o Sh. Mansukh Lala Katara, Aged About 25


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      Years, Resident Of Vpo Asela, Tehsil And District Dungarpur.
2.    Charul Jangid D/o Sh. Gautam Singh Jangid,, Aged About 23
      Years, Resident Of Near Nehru Park, Kalu Bas, Sri-
      Dungargarh (Bikaner).
                                                                ----Petitioners
                                  Versus
1.    Dr.   Sarvepalli   Radhadrishnana     Rajasthan   Ayurvedic
      University, (Dr. S.r.a.u.), University College Of Ayurved,
      Karwad, Jodhpur. Through Its Registrar.
2.    Controller Of Examination, Dr. Sarvepalli Radhadrishnana
      Rajasthan Ayurvedic University, University College Of
      Ayurved, Karwad, Jodhpur.
3.    Shree Bhanwar Lal Dugar, Ayurved Vishav Bharti,
      Sardarsahar, District Churu (Raj.) Through Its Principal.
                                                              ----Respondents
             S.B. Civil Writ Petition No. 17781/2019
1.    Jitendra S/o Shri Thana Ram, Aged About 21 Years, By Caste
      Siyak, R/o Plot No. 32 Rajeev Nagar, B, Rto Bhadwasiya Link
      Road 10 Dukan Ke Samne Jodhpur.
2.    Rahul Kumar S/o Shri Prakash Chandra Vishnoi, Aged About
      24 Years, R/o Haliwav Keriya Teh. Chillvana District Jalore.
3.    Sumit Kulaswa S/o Aghri Ratan Lal Kalasu, Aged About 22
      Years, R/o Bichhiwara Tehsil Bichhiwara District Gungarpur-
      414801.
4.    Naresh Gurjar S/o Shri Samay Singh, Aged About 25 Years,
      R/o Hisamda Tehsil Weir District Bharatpur.
5.    Trilok Meena S/o Shri Nahar Singh Meena, Aged About 27
      Years, R/o Chhag Ka Jupra Post Lohari Kalan, Tehsil Jahazpur
      District Madhopur.
6.    Harendra S/o Shri Bhuta Ram, Aged About 21 Years, R/o
      Block No. 06 Goliya Ka Bass Room Nagar 341028.
7.    Sandeep Kumar S/o Shri Dharmpal, Aged About 24 Years,
      R/o Ward No. 4 Badalwas, Badalwar, Jhunjhunun Rajasthan.
8.    Harshit Khant S/o Shri Brij Lal Khant, Aged About 22 Years,
      R/o Khant Fala, Vadilya Varisnghpur, Dungarpur.
9.    Nishitha Bargot S/o Shri Mani Lal Bargot, Aged About 25
      Years, R/o Ward No. 08 Mahuwal Post Delwada Lokiya Tehsil
      Ghatol Mahuwal Banswara, Rajasthan.
10.   Suman Meena D/o Shri Ramkaran Meena, Aged About 26
      Years, R/o Kabir Colony, Ward No. 6 Lalsot Dausa Lalsot.
11.   Neha Meena D/o Shri Padam Singh Meena, Aged About 23
      Years, R/o Menawas, Weir Bharatpur Rajasthan.
12.   Raj Kumar Meena S/o Shri Lal Ram Meena, Aged About 21
      Years, R/o Kallpathya Ki Dhani Bidarkha Dausa Rajasthan.
13.   Pukhraj Maida S/o Shri Udai Singh, Aged About 22 Years, R/o
      Ambika Pada Jheekli, Banswara.
14.   Rohit Katara S/o Shri Harish Chandra Katara, Aged About 23
      Years, R/o W. No. 03 Bhinda Fala, Gelan, Raipur Dungarpur.
15.   Vikas Kumar Ghoslya S/o Shri Kalu Ram Ghoslya, Aged
      About 24 Years, R/o Ward No. 9 Shahpura, Tehsil Shahpura,
      Shyosinghpura Samod, Jaipur (Raj.). 303806.

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16.   Akash Gajraj S/o Shri Anil Kumar, Aged About 25 Years, R/o
      Ward No. 12, Mandrela Road Par, Chirawa Jhunjhunu,
      Chirawa, Rajasthan.
17.   Naveen Yadav S/o Lila Ram, Aged About 27 Years, R/o Ward
      No. 01, Pihi Mohalla, Nasopur, Alwar, Bhonkar, Rajasthan
      301707.
18.   Ankita Sihag D/o Mandrup Singh, Aged About 24 Years, R/o
      Mainana, Jhunjhunu, Raj. 333502.
19.   Vivek S/o Shri Roshal Lal, Aged About 24 Years, R/o
      Bhainsali Churu, Rajasthan - 331301.
20.   Shankar Lal Vadav S/o Shri Phool Chand Yadav, Aged About
      23 Years, National Institute Of Ayurved Madhav Villas Palace
      Ajmer Road, Jaipur- 302002 Presently Address National
      Institute Of Ayurveda Madhav Vilas Palace, Amer Road,
      Jaipur 302002.
21.   Pankaj Kumar S/o Shri Banshidar Yadav, Aged About 24
      Years, National Institute Of Ayurved Madhav Villas Palace
      Ajmer Road, Jaipur- 302002 Presently Address National
      Institute Of Ayurveda Madhav Vilas Palace, Amer Road,
      Jaipur 302002.
22.    Abhinnandan Kumar S/o Shri Rohitash Singh, Aged About
       23 Years, National Institute Of Ayurved Madhav Villas
       Palace Ajmer Road, Jaipur- 302002 Presently Address
       National Institute Of Ayurveda Madhav Vilas Palace, Amer
       Road, Jaipur 302002.
      Mohammed Ibraheem S/o Sakhawat Husain, Aged About
23.
      26 Years, Mohall Moti Masjid, V And P Pipalsana Tehsil And
      District Moradabad (Up) Presently Address National
      Institute Of Ayurveda Madhav Vilas Palace, Amer Road,
      Jaipur 302002.
24.   Surendra Kumar S/o Shri Jagamala Ram, Aged About 28
      Years, R/o Malipra, P. Janvi, Teh. Chitalwana, District
      Jalore, Presently Address National Institute Of Ayurveda
      Madhav Vilas Palace, Amer Road, Jaipur 302202.
      Manish Kumar Saini S/o Shri Santosh Kumar Kamma, Aged
25.   About 24 Years, R/o Pahari Road, Rajpura Ward No. 10,
      Pilani, Jhunjhunu, Presently Address National Institute Of
      Ayurveda Madhav Vila Palace, Amer Road, Jaipur 302002.
      Rahul Khudiwal S/o Shri Rajendra Singh, Aged About 24
26.
      Years, R/o Chainpura Chhota, Chur, Presently Address
      National Institute Of Ayurveda Madhav Vilas Palace, Amer
      Road, Jaipur 302002.
27.   Surednra Choudhary S/o Bhagwana Ram, Aged About 25
      Years, National Institute Of Ayurved Madhav Villas Palace
      Ajmer Road, Jaipur- 302002.
28.   Bharart Singh S/o Shri Khet Singh, Aged About 24 Years,
      Presently Address National Institute Of Ayurveda Madhav
      Vilas Palace, Amer Road, Jaipur 302002.
      Mohammad Dilasha S/o Shri Moh. Ahsan, Aged About 23
29.
      Years, Presently Address National Institute Of Ayurveda
      Madhav Vilas Palace, Amer Road, Jaipur 302002.
30.   Mohammad Zeeshan S/o Shri Mohd. Ahmad, Aged About
      24 Years, R/o Chand Jashid Pipalsana Ahatmali Moradabad
      Uttar Pradersh Presently Address- National Institute Of


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      Ayurved Madhav Villas Palace Ajmer Road, Jaipur - 302002.
      Ajay Swami S/o Shri Om Prakash Swami, Aged About 27
31.
      Years, R/o Pakodi Dhani, Teh. Srimadhopur, Anatpura Sikar
      (Raj.).presently Address National Institute Of Ayurveda
      Madhav Vilas Palace, Amer Road, Jaipur 302002.
32.   Elaheh Safaei Rahni D/o Mohammed Reza, Aged About 26
      Years, R/o 18 Girls Hostel, N.i.a Jaipur, Presently Address
      National Institute Of Ayurveda Madhav Vilas Palace, Amer
      Road, Jaipur 302002.
33.   Mookratana Rodphothong D/o Bhamroonj Kham-Ak, Aged
      About 24 Years, R/o 78 Girls Hostel, N.i.a. Jaipur, Presently
      Address National Institute Of Ayurveda Madhav Vilas
      Palace, Amer Road, Jaipur 302002.
      Vishnu Dut Bhadana S/o Shri Prem Chand Bahana, Aged
34.
      About 28 Years, R/o Ward No. 11 Chaingarh Mohanbari,
      Monwari Jhunjhunun Nawalgarh (Raj.).
35.   Najee Manisha Marina S/o Shri Andrew, Aged About 27
      Years, R/o Mmm Govt. Ayurved College Ambamata Radhaji
      Choraja, Udaipur.
36.   Vinod Jurjar S/o Shri Shankar Lal Gurjar, Aged About 26
      Years, R/o Mmm Govt. Ayurved College Ambamata Radhaji
      Choraja, Udaipur.
      Subhash Bishnoi S/o Shri Jai Kishan Bishnoi, Aged About
37.
      25 Years, R/o Mmm Govt. Ayurved College Ambamata
      Radhaji Choraja, Udaipur.
38.   Ramdoot S/o Ramdayal, Aged About 24 Years, R/o Chittani
      Nagarur, Senani Raj.
                                                               ----Petitioners
                                 Versus
1.    The Registrar, Dr. Sarvepalli Radhakrishana Rajasthan
      Ayurvedic University (Dr. S.r.a.u), Nagaur Road, Karwar,
      Jodhpur (Rajasthan).
2.    The Controller Of Examination, Dr. Sarvepalli Radhakrishana
      Rajasthan Ayurvedic University (Dr. S.r.a.u), Nagaur Road,
      Karwar, Jodhpur (Rajasthan).
3.    The Principal, Madan Mohan Malviya Government Ayurvedic
      College, Udaipur (Rajasthan).
4.    The Principal, Bhanwarlal Dugar Ayurved                   Vishvabharti,
      Sardarshahar Dist. Churu (Rajasthan).
5.    The Principal, Punjab Ayurvedic College, Gorzhanda Sri
      Ganganagar (Rajasthan).
6.    The Principal, Shekhawati Ayurved College, Pilani District
      Jhunjhunu (Rajasthan).
7.    The Principal, Kala Ashram Ayurved College, Gogunda,
      District Udaipur (Rajasthan).
8.    The Principal, Mahatma Jyotiba Phule Ayurved College,
      Chomu Dist. Jaipur (Rajasthan).
9.    The Principal, Sri Ganganagar College Of Ayurvedic Science
      And Hospital, Ganganagar (Rajasthan).
                                                             ----Respondents



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             S.B. Civil Writ Petition No. 17782/2019
1.    Aditya Pareek S/o Shri Kalyan Singh, Aged About 20 Years,
      By Caste Pareek, R/o House No. 8665 Raika Bera, Jodhpur.
2.    Ashish Sharma S/o Yogesh Kumar Sharma,, Aged About 23
      Years, R/o A-11, Jhoshio Ka Mohalla, Jaipur, Rajasthan
      302012
3.    Krishan Kant Sharma S/o Shri Vijendra Kumar,, Aged About
      25 Years, R/o Ojtu, Jhunjhunu
4.    Tanzeem Ansari D/o Imada Hussain, Aged About 24 Years,
      R/o 12A, Vigyan Nagar, Vistar Yojana, Kota
5.    Ashish Sharma S/o Shri Ishwar Kayla,, Aged About 23 Years,
      R/o 117 Bhiwani Kaila Haryana.
6.    Ashu Bhardwaj S/o Shri Rishi Bhardwar,, Aged About 23
      Years, R/o 1745 Gali No. 1, Sanjay Colony, Narela, North
      West Delhi.
7.    Neelam Kumar D/o Shri Rajkumar Ragha,, Aged About 22
      Years, R/o Bari Chru, Ragha Chhoti, Rajasthan.
8.    Deepak Singh Mandaiya S/o Shri Puran Chand, Aged About
      24 Years, R/o B-103, Budh Vihar, Alwar.
9.    Sachin Bakoliya S/o Shri Rajendra Prasad, Aged About 26
      Years, R/o 16, Shree Ganpati Town, Madho Nagar Todi, Sikar
      Road, Jaipur, Presently Address National Institute Of
      Ayurveda, Madhav Vilas, Place, Amer Road, Jaipur - 302002
10.   Kamlesh Kumar Bajya S/o Dr. Hanuman Sahay,, Aged About
      24 Years, R/o Ward No. 12, Bajya Wali Dhani, Govindpura
      Basri, Jaipur (Raj.) 303803 Presently Address National
      Institute Of Ayurveda, Madhav Vilas, Place, Amer Road,
      Jaipur - 302002
11.   Garima Choudhary D/o Shri Harendera Singh,, Aged About
      23 Years, R/o 31, Klgm Inter College Nakur, Moh.
      Choudhriyan, Nakur Saharanpur, Utter Pradesh - Presently
      Address National Institute Of Ayurveda, Madhav Vilas, Place,
      Amer Road, Jaipur - 302002
12.   Rudra Bhuiyar S/o Shri Krishna Pal,, Aged About 25 Years,
      R/o J- 93- Cinema Hall, Road, B-Plot Hastinapur Kaurwan,
      Hatinapur Meeur (Up) Presently Address National Institute Of
      Ayurveda, Madhav Vilas, Place, Amer Road, Jaipur - 302002
13.   Firoj Khan S/o Shri Bundu Khan,, Aged About 24 Years, R/o
      D-91 Sahyog Vihar, Uttam Nagar, West Delhi - 110059
      Presently Address National Institute Of Ayurveda, Madhav
      Vilas, Place, Amer Road, Jaipur - 302002
14.   Vinod S/o Shri Krishan Lal,, Aged About 23 Years, R/o Ward
      No. 17 Vpo Pakkasaharana, 24Llw-A Hanumangarh (Raj.)
      335512 Presently Address National Institute Of Ayurveda,
      Madhav Vilas, Place, Amer Road, Jaipur - 302002
15.   Vikash Kumar S/o Shri Raj Kumar,, Aged About 21 Years, R/o
      Beeslan, Suratpura Churu (Raj.) 331023 Presently Address
      National Institute Of Ayurveda, Madhav Vilas, Place, Amer
      Road, Jaipur - 302002
16.   Aman Choudhary S/o Girdhari Lal Choudhary, Aged About 24
      Years, R/o 41-A, Scheme 4C, 200Ft By Pass Jamanapuri,
      Murlipura, Jaipur (Raj.) 302039, Presently Address National
      Institute Of Ayurveda, Madhav Vilas, Place, Amer Road,


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      Jaipur - 302002
17.   Anil Kumar S/o Shri Ram Kumar,, Aged About 25 Years, R/o
      Jamalpur, Tibasai, Jhunjunun, Khetri, Raj. 333036 Presently
      Address National Institute Of Ayurveda, Madhav Vilas, Place,
      Amer Road, Jaipur - 302002
18.   Rajpal S/o Shri Raghuveer Singh,, Aged About 23 Years, R/o
      Kithana, Jhunjhunun, Chirawa, Raj. Presently Address
      National Institute Of Ayurveda, Madhav Vilas, Place, Amer
      Road, Jaipur - 302002
19.   Sunil Bishnoi S/o Pokara Ram,, Aged About 26 Years,
      Dawala, Dawal, Jalor (Raj.) Presently Address National
      Institute Of Ayurveda, Madhav Vilas, Place, Amer Road,
      Jaipur - 302002
20.   Bhupendra Singh Piploda S/o Shri Shiv Ram,, Aged About 27
      Years, R/o Ward No. 01, Kanwat Road Bhawari Sikar (Raj.)
21.   Subhash Kumar S/o Shri Jagdish Prasad,, Aged About 23
      Years, R/o Ward No 2 Balola Ki Dhani, Sepatapura, Jaipur
      (Raj.) Presently Address National Institute Of Ayurveda,
      Madhav Vilas, Place, Amer Road, Jaipur - 302002
22.   Sarjeet Singh S/o Amar Singh, Aged About 25 Years, R/o
      Ward No. 13, Bansiwal Jhujhunun (Raj.) Presently Address
      National Institute Of Ayurveda, Madhav Vilas, Place, Amer
      Road, Jaipur - 302002
23.   Pankaj Kumar S/o Shri Mukesh Kumar, Aged About 23 Years,
      R/o Ward No. 11 Doomoli Khurd, Dumoli Khurd, Jhunjhunun
      (Raj.) Presently Address National Institute Of Ayurveda,
      Madhav Vilas, Place, Amer Road, Jaipur - 302002
24.   Naveen S/o Shri Shyam Lal,, Aged About 21 Years, R/o
      Kakrali, Alwar, Gothra (Raj.) Presently Address National
      Institute Of Ayurveda, Madhav Vilas, Place, Amer Road,
      Jaipur - 302002
25.   Ravindra Kumar S/o Shri Ram Charan,, Aged About 27 Years,
      R/o 08 Mukhya Aabadi, Teh Tijara Kakrali, Alwar (Raj.)
      Presently Address National Institute Of Ayurveda, Madhav
      Vilas, Place, Amer Road, Jaipur - 302002
26.   Satpal Meharda S/o Shri Chetan Ram Mehards,, Aged About
      25 Years, R/o Ward No. 21, Meghwalo Ka Mohalla, Panchoo,
      Bikaner (Raj.) Presently Address National Institute Of
      Ayurveda, Madhav Vilas, Place, Amer Road, Jaipur - 302002
27.   Shiv Narayan Meena S/o Bhura Lal Meena,, Aged About 23
      Years, R/o Vpo Monda Teh. Simalwara District Dungerpur
28.   Ankita Bhojak D/o Gajanand Bhojak,, Aged About 28 Years,
      R/o Arjun Culd, Guruji Ka Tara, Sardarshahar Churu (Raj.)
29.   Rohit Yadav S/o Shri Deep Chand Yadav,, Aged About 23
      Years, R/o Ward No. 16, Ismailpur Road Khairtal, Khairtal,
      Alwar (Raj.)
30.   Mahaveer Prashad S/o Gopal Ram,, Aged About 25 Years,
      R/o Rajkawali Dhani District Hanumangarh.
31.   Huma Waaz S/o Mohd. Israil,, Aged About 21 Years, R/o
      Choudhary Clinic Kaga Kagri Bheel Basti, Street No. 3 Out
      Side Nagori Gate Jodhpur
32.   Rakesh Fulwari S/o Shri Laxman Ram,, Aged About 24 Years,
      R/o Village Dagri Post Khorwar Tehsil Degana District Nagaur.


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33.   Anupam Sheoram S/o Shri Surendra Singh,, Aged About 22
      Years, R/o Village Sardarpura, Po Chhapura Via Post Pilani
      District Jhunjhunu.
34.   Sonika Rajavat D/o Shri Jai Singh Rajavat,, Aged About 24
      Years, R/o 67, Babu Rajendra Marg, Masuriya, Jodhpur (Raj.)
35.   Baljeet Singh S/o Shri Hargovind Singh,, Aged About 21
      Years, R/o Moju Ki Dhani, Ellenabad, Hariyana.
36.   Kiran Meena D/o Shri Ram Lakhan Meena,, Aged About 23
      Years, R/o Jhanwar Colony, District Jhalawar 326001
37.   Vipin Gujar S/o Shri Rami Ji Gujar, Aged About 27 Years, R/o
      Village Thoberla, Mirjapur, Sirsa, Hariyana 525102
38.   Ram Singh S/o Shri Gurdev Singh,, Aged About 24 Years,
      R/o Ridmalsar, Padampur, District Sriganganagar.
39.   Rajendra Singh S/o Sahiram Goda,, Aged About 21 Years,
      R/o Sardarshahar, Churu.
40.   Suresh Kumar S/o Shri Krishan Lal,, Aged About 23 Years,
      Kishan Lal Ward No. 05 Rayanwali Ganganagar, Rajasthan
      335804
41.   Ravi Kumar S/o Shri Bhanwra Ram, Aged About 22 Years,
      Deeplana Baranni, Deeplana Hanumangarh, Nohar (Raj.)
      335504
42.   Sandeep Kumar Pachor S/o Shri Mahaveer Prasad,, Aged
      About 25 Years, R/o Juharpura, Jhunjhunun Jakhora
      Rajasthan - 333025
43.   Rakesh Khaparwal S/o Shri Hanuman Khaparwal,, Aged
      About 23 Years, R/o Dholi Kothi, Tehcil Bansuar,
      Neemoochana Dist. Alwar.
44.   Anurag Meena D/o Ashok Kumar Meena,, Aged About 25
      Years, R/o J.d. Regidensi Ke Piche Rangbari Kota.
45.   Vinod Meena S/o Shri Madan Lal Meena,, Aged About 21
      Years, R/o Chitawa, Bundi Rajasthan.
46.   Sulekha Meena D/o Shri Satya Pal Meena,, Aged About 24
      Years, R/o Gadoli, Bhilwara Rajasthan
47.   Deepika Choudhary D/o. Shri Pradeep Kumar Jhanga, Aged
      about 25, R/o. Ward No.2, Opposite Gyan Joyti School,
      Raisinghnagar, Ganganagar.
48.   Meena Rathore D/o Shri Ramesh Singh Rathore,, Aged About
      27 Years, R/o Chainpura, Bara, Chainpura Chota, Churu
      (Rajasthan)
49.   Rahul Saini S/o Shri Ramesh Singh Rathore,, Aged About 27
      Years, R/o Chainpura, Bara, Chainpura Chota, Churu
      (Rajasthan)
50.   Sonali Sheoran D/o Rajesh Kumar,, Aged About 21 Years, R/o
      Chehar Kalen (13) Chahar Kalan, Bhiwani Hariyana 127201
51.   Srishti Bhatnagar D/o Shri Gori Shankar Bhatnagar,, Aged
      About 23 Years, R/o 17, Krishan Colony, Kalyan Ji Ki Choki,
      Khanipura, Jhotpura Jaipur.
52.   Gulab Singh S/o Shri Sumer Singh,, Aged About 25 Years,
      R/o Ward No. 08, Uthman, Sirohi Raj. 307043
53.   Manoj Kumawat S/o Nana Ram,, Aged About 22 Years, R/o
      Rajasthan Housing Board, Akara Bhata Abu Road, Abu Road,
      Sirohi Raj. 307026


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54.   Lokesh Meena S/o Poonama Chand Dindor,, Aged About 24
      Years, R/o Ward No. 1 Kuda Pe Kherwa Tehsil Ghatol District
      Banswara.
55.   Jaydeep Khant S/o Sukhdev Khant,, Aged About 21 Years,
      R/o Thali Talai Post Wagaghara Tehsil Dadhi Thali, Banswara.
56.   Vishal Dendor S/o Dinesh Dendor,, Aged About 23 Years, R/o
      Ward No. 2 Mukum Post Khardai Vaya Sarodalkharlai,
      Dungargarh.
57.   Kuldeep Ved S/o Shri Chandra Prakash Ved,, Aged About 26
      Years, R/o House No. 148, Block Hiran Magri Sec. 14
      Udaipur.
58.   Divyani Katara D/o Ram Lal Katara,, Aged About 23 Years,
      R/o 115, New Bus Stand, Dungarpur (Raj.) 314001
59.   Vinod Kumar Damor S/o Shri Manohar Lal Damor,, Aged
      About 22 Years, R/o Rangaliya Chaja Arnodpuri, Bagidora,
      Banswara
60.   Vishvendra Singh Labana S/o Shri Himmar Singh Labana,
      Aged About 24 Years, R/o Ramsoor Joona, Peeth, Dungarpur
      (Raj.)
61.   Rahul Yadav S/o Shri Dharampal Yadav,, Aged About 22
      Years, R/o Ward No. 42, Civil Airport, Road, Pabupra,
      Jodhpur 342011
62.   Yashwant Singh Tabiyar S/o Sohan Lal Tabiyar,, Aged About
      28 Years, R/o Ghanevabada, Ward No. 9, Kajaliya, Banswara
      327031
                                                               ----Petitioners
                                 Versus
1.    The Registrar, Dr. Sarvepalli Radhakrishnana Rajasthan
      Ayurvedic University (Dr. S.r.a.u), Nagaur Road, Karwar,
      Jodhpur (Rajasthan).
2.    The Controller Of Examination, Dr. Sarvepalli Radhakrishnana
      Rajasthan Ayurvedic University (Dr. S.r.a.u), Nagaur Road,
      Karwar, Jodhpur (Rajasthan).
3.    The Principal, Madan Mohan Malviya Government Ayurvedic
      College, Udaipur (Rajasthan).
4.    The Principal, Bhanwarlal Dugar Ayurved                   Vishvabharti,
      Sardarshahar Dist. Churu (Rajasthan).
5.    The Principal, Punjab Ayurvedic College, Gorzhanda Sri
      Ganganagar (Rajasthan).
6.    The Principal, Shekhawati Ayurved College, Pilani District
      Jhunjhunu (Rajasthan).
7.    The Principal, Kala Ashram Ayurved College, Gogunda,
      District Udaipur (Rajasthan).
8.    The Principal, Mahatma Jyotiba Phule Ayurved College,
      Chomu Dist. Jaipur (Rajasthan).
9.    The Principal, Sri Ganganagar College Of Ayurvedic Science
      And Hospital, Ganganagar (Rajasthan).
                                                             ----Respondents
             S.B. Civil Writ Petition No. 17875/2019
Vijay Pal Singh S/o Sh. Bhagwan Singh, Aged About 28 Years,
Resident Of 140-B, Bal Vihar, Jhotwada, District Jaipur (Raj.).


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                                                                  ----Petitioner
                                    Versus
 1.     Dr.   Sarvepalli   Radhakrishnana     Rajasthan   Ayurvedic
        University, (Dr. S.r.a.u.), University College Of Ayurved,
        Karwad, Jodhpur. Through Its Registrar.
 2.     Controller Of Examination, Dr. Sarvepalli Radhadrishnana
        Rajasthan Ayurvedic University, University College Of
        Ayurved, Karwad, Jodhpur.
 3.     Shri    Sirdisaibaba Ayurvedic  College    And   Hospital,
        Mundiyagarh, Kishanbagh Renwal, Jaipur, Rajasthan Through
        Its Principal.
                                                                ----Respondents
               S.B. Civil Writ Petition No. 17925/2019
 Deepika Kumari D/o Ram Swaroop, Aged About 24 Years, Doomera,
 Nawalgarh, District Jhunjhunu. (Raj.).
                                                                  ----Petitioner
                                    Versus
 1.     Dr.   Sarvepalli   Radhadrishnana     Rajasthan   Ayurvedic
        University, (Dr. S.r.a.u.), University College Of Ayurved,
        Karwad, Jodhpur. Through Its Registrar.
 2.     Controller Of Examination, Dr. Sarvepalli Radhakrishnana
        Rajasthan Ayurvedic University, University College Of
        Ayurved, Karwad, Jodhpur.
 3.     Shri    Sirdisaibaba Ayurvedic  College   And    Hospital,
        Mundiyagarh, Kishanbagh Renwal, Jaipur Rajasthan Through
        It Principal.
                                                                ----Respondents
               S.B. Civil Writ Petition No. 18248/2019
 Snehdeep Pargi S/o Shri Deepak Pargi, Aged About 24 Years, R/o
 223, Ward No. 9 Wareth Teh Anandpuri, Banswara At Present Kala
 Ashram Ayurve3D Medical College And Hospital, Address Nhw 27,
 Billa Bansada Teh. Gogunda, Dist. Udaipur.
                                                                  ----Petitioner
                                    Versus
 1.     The Reagistrar, Dr. Sarvepalli Radhakrishnana Raj. Ayurvedic
        University (Dr. S.r.a.u), Nagaur Road, Karwar, Jodhpur
        (Rajasthan).
 2.     The Controller Of Examination, Dr. Sarvepalli Radhakrishnana
        Raj. Ayurvedic University (Dr. S.r.a.u), Nagaur Road, Karwar,
        Jodhpur (Rajasthan).
 3.     The Principal, Kala Ashram Ayurved College, Gogunda,
        District Udaipur (Rajasthan).
                                                                ----Respondents


For Petitioner(s)        :     Mr. B.S. Sandhu.
                               Mr. Chaturbhuj.
                               Mr. Nitin Goklani.
For Respondent(s)        :     Mr. Suniel Purohit.



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                                           (16 of 22)


             HON'BLE MR. JUSTICE ARUN BHANSALI

Order 30/07/2020 These writ petitions have been filed by the petitioners, who are students of Bachelor of Ayurveda Medicine and Surgery ('BAMS'), which is a five years course and is governed by Indian Medicine Central Council (Minimum Standards of Education in Indian Medicine) Amendment Regulations, 1986 ('Regulations, 1986') as amended from time to time.

All the petitioners were granted admission prior to 2016 in BAMS course. The petitioners, who are in various years of their BAMS course i.e. First Year or Second Year or Third Year, apparently are not too bright, inasmuch as, all of them have failed in four attempts in passing particular papers and on account of their failure to pass the papers in four attempts, when they attempted to fill examination forms for the fifth attempt, they were not permitted to fill-up the examination form.

It is submitted that the petitioners have been prevented from filling-up the examination forms on account of the provisions of amendments made in the Regulations in 2016, whereby in the scheme of examination, maximum four chances have been provided for passing the examination within a period of maximum three years for the first professional examination, second professional examination and third professional examination.

It is submitted by learned counsel for the petitioners that action of the respondents in preventing the petitioners from appearing in the respective examinations by way of fifth attempt (Downloaded on 31/07/2020 at 08:48:00 PM) (17 of 22) is not justified, inasmuch as, the petitioners were granted admission prior to coming into force of the Amendment Regulations, 2016 and the University itself issued circular dated 17.04.2018 (Annex.-8 in SBCW No. 5679/2020), specifically indicating that the said Regulations, 2016 would apply to students, who were admitted after the year 2017. Further, there was no such restrictions at the time when the petitioners were accorded admission i.e. under the Amendment Regulations, 2012 and, therefore, the action of the respondents in preventing the petitioners from appearing in the examinations by way of fifth attempt is not justified.

It was prayed that the action of the respondents in preventing the petitioners from filling-up the examination form/appearing in the examination be set aside and as the petitioners were prevented from filling-up the examination forms within the prescribed time limit, the respondents be directed to permit the petitioners to fill examination forms without late fees.

Learned counsel for the respondent-University made submissions that though initially the stand of the University was also that the Amendment Regulations, 2016 would not be applicable to students, who were admitted prior to 2016, however, this Court in Govind Soni v. Registrar, Dr. Sarvepalli Radhakrishnan Rajasthan Ayurvedic University : SBCW No. 7789/2019, has laid down that the Amendment Regulations, 2016 shall operate even for the students, who though were admitted prior to Amendment Regulations, 2016 coming into force, but have not passed out the course as yet, therefore, the University has applied the Regulations, 2016 and in terms of the Regulations, (Downloaded on 31/07/2020 at 08:48:00 PM) (18 of 22) the petitioners are ineligible to give fifth attempt and, therefore, they have been rightly restrained by the respondent-University and, consequently, the petitions deserve to be dismissed.

I have considered the submissions made by learned counsel for the parties and have perused the material available on record.

The facts are not in dispute that all the petitioners were admitted prior to coming into force of Amendment Regulations, 2016 and that they have failed to pass in all the subjects of their respective years despite giving four attempts.

The Amendment Regulations, 2012 in the Scheme of First, Second and Third Professional Examination, inter alia, provided as under:-

"6.1 First Professional Examination:
iii) A student failed in not more than two subjects shall be held eligible to keep the terms for the second professional course, however, he/she will not be allowed to appear for second professional examination unless he/she passes in all the subjects of the first professional.
6.2 Second Professional Examination:
iii) A student failed in not more than two subjects shall be held eligible to keep the terms for the third professional course, however, he/she will not be allowed to appear for third professional examination unless he/she passes in all the subjects of the second professional examination.
6.3 Third Professional Examination:
iii) A student failed in not more than two subjects shall be held eligible to keep the terms for the final professional course, however, he/she will not be allowed to appear for final professional examination unless he/she passes in all the subjects of the third professional examination."

A look at the above provision would reveal that the Regulations, 2012 provided that if a student failed in not more (Downloaded on 31/07/2020 at 08:48:00 PM) (19 of 22) than two subjects, he shall be eligible to keep terms for the next professional course, however, he would not be permitted to appear for the next professional examination unless he passes in all the subjects of the year. There apparently has been no restriction on the attempts, in which a student is required to pass particular professional examination i.e. First, Second or Third.

By way of Amendment Regulations, 2016, apparently on account of past experience where the students could not pass a particular year examination for several years, the following provisions in the Scheme of Examination have been introduced for First, Second and Third Professional Examination:-

"6(1)(c). The failed student of first Professional shall be allowed to appear in second professional examination, but the student shall not be allowed to appear in third professional examination unless the student passes all the subjects of first professional examination and maximum four chances shall be given to pass first professional examination within a period of maximum three years.
6(2)(c). The failed student of second Professional who have passed all the subjects of first professional examination shall be allowed to appear in third professional examination, but the student shall not be allowed to appear in final professional examination unless the student passes all the subjects of second professional examination and maximum four chances shall be given to pass second professional examination within a period of maximum three years.
6(3)(c). The failed student of third Professional who have passed all the subjects of first and second professional examinations shall be allowed to appear in final professional examination and maximum four chances shall be given to pass third professional examination within a period of maximum three years."

The above amended Regulations, 2016 introduced maximum four chances for passing in any particular professional examination and that also within a period of maximum three years. (Downloaded on 31/07/2020 at 08:48:00 PM)

(20 of 22) Based on the above amended Regulations as admittedly all the petitioners had failed in their four attempts to pass their professional examinations, they were not permitted to fill-up the examination forms for their fifth attempt.

It is not in dispute that none of the petitioners despite failing in First, Second or Third Professional Examination have been allowed to appear in the Second, Third or Forth Professional Examination i.e. they have not been granted the benefit of the first part of the Amendment Regulations, 2016 and they continue to be governed by the Amendment Regulations, 2012, which provided for a bar in appearing for subsequent professional examination unless the student has passed in all the subjects of the earlier professional examination.

A close scrutiny and comparison of the Amendment Regulations, 2012 and Amendment Regulations, 2016 would reveal that the Scheme of Examination of both the Amendment Regulations are totally different and the apparent logic behind providing for the maximum four chances that also within a period of maximum three years under Amendment Regulations, 2016 is based on the fact that now a provision has been made that a student, who has failed in First Professional Examination is permitted to appear in the Second Professional Examination and so on i.e. a student failing in Second Professional Examination is permitted to appear in the Third Professional Examination and student failing in the Third Professional Examination is permitted to appear in the Final Professional Examination and, therefore, ceiling on the maximum attempts appears to have been introduced, whereas in the Amendment Regulations, 2012, unless (Downloaded on 31/07/2020 at 08:48:00 PM) (21 of 22) a student had passed in a particular Professional Examination, he was not permitted to appear in the subsequent Professional Examination coupled with the fact that there were no maximum attempts for passing in any particular professional year.

Therefore, apparently for applying the ceiling of maximum four chances within a period of maximum three years as prescribed under Amendment Regulations, 2016, it is necessary that the student, who had failed in his First, Second or Third Professional Examination has been permitted to appear in the Second, Third or Fourth Professional Examination, which is not the case qua the present petitioners, who have not been permitted to appear in the subsequent years' examinations without passing their previous years examination.

As the bar of four attempts is contained in the same clause 6(1)(c), 6(2)(c) and 6(3)(c) respectively and not independent of its previous part, unless the previous part of the clause has been availed of by the students, the subsequent part cannot be imposed/the students cannot be restricted on account of their availing maximum four chances.

So far as the judgment in the case of Govind Soni (supra) is concerned, the same by itself cannot arm the respondent- University to apply the restriction of four chances unless the students, as observed hereinbefore, have availed the benefit of previous part of the provision i.e. despite failing in their earlier year, have been permitted to appear in the later years' examination. As such, the reliance placed on the judgment in the case of Govind Soni (supra), is of no avail to the respondent- University.

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(22 of 22) In view of the above discussion, the action of the respondents in preventing the petitioners from filling-up the examination forms for/not permitting to appear in exams of their respective professional years on account of their having availed four chances, cannot be sustained.

Consequently, the writ petitions filed by the petitioners are allowed. The action of the respondents in holding the petitioners as ineligible for appearing in their respective examinations, is quashed and set aside. The respondents are directed to permit the petitioners to fill-up their examination forms within a period of one week and to appear in the ensuing examinations, if they otherwise fulfill all the eligibility conditions.

In view of the fact that the students were prevented from filling-up the examination forms in time, the respondents would not charge late fees from the petitioners.

(ARUN BHANSALI),J 70, 68, 71, 72, 75, 79 & 91 30 to 42 (In the list of Court No.4)-PKS/-

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