Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12A(3)] [Section 12A] [Entire Act]

State of Himachal Pradesh - Subsection

Section 12A(3)(iii) in Himachal Pradesh Passengers and Goods Taxation Act, 1955

(iii)be in addition to the penalty, if any, imposed under this Act.]